Jitendra Mohan Pandey vs State Of U.P. Through Secy.Basic ...
2015 Latest Caselaw 2504 ALL

Citation : 2015 Latest Caselaw 2504 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Jitendra Mohan Pandey vs State Of U.P. Through Secy.Basic ... on 21 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5584 of 2010
 

 
Petitioner :- Jitendra Mohan Pandey
 
Respondent :- State Of U.P. Through Secy.Basic Edu.Lucknow And Others
 
Counsel for Petitioner :- Om Prakash Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Jyotinjay Verma,Niraj Chaurasia,Omkar Singh,R.P.Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List on 1.10.2015. Basic Shiksha Adhikari, Ambedkar Nagar, will appear in person on the date fixed as directed earlier vide order dated 21.9.2015.

Order Date :- 21.9.2015

MH/-

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