Hindustan Aeronautics Ltd. Thru ... vs Union Of India Thru Secy. Min. Of ...
2015 Latest Caselaw 2503 ALL

Citation : 2015 Latest Caselaw 2503 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Hindustan Aeronautics Ltd. Thru ... vs Union Of India Thru Secy. Min. Of ... on 21 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 2479 of 2015
 

 
Petitioner :- Hindustan Aeronautics Ltd. Thru G.M. Pramod Saxena
 
Respondent :- Union Of India Thru Secy. Min. Of Labour & Employment & Ors
 
Counsel for Petitioner :- Prakash Kumar Sinha,Akash Sinha
 
Counsel for Respondent :- A.S.G.,Ankit Srivastava,Avinash Pandey,Dhanus Dhari Prasad Singh,Dhruv Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Due to paucity of time, case could not be taken up.

List in the next month. Undertaking given earlier by the Counsel for the opposite parties is extended till the next date of listing.

Order Date :- 21.9.2015

MH/-

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