Tarannum And 2 Others vs State Of U.P. Thru Secy. And 3 ...
2015 Latest Caselaw 2502 ALL

Citation : 2015 Latest Caselaw 2502 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Tarannum And 2 Others vs State Of U.P. Thru Secy. And 3 ... on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 44017 of 2015
 

 
Petitioner :- Tarannum And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Firdos Ahmad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

List revised.

None appears for the petitioners.

Accordingly, the instant habeas corpus writ petition is dismissed for want of prosecution.

Order Date :- 21.9.2015

Ishan

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