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Dr. Mohd. Rizwan Khan And Another vs State Of U.P. Thru Secy. And 3 ...
2015 Latest Caselaw 2501 ALL

Citation : 2015 Latest Caselaw 2501 ALL
Judgement Date : 21 September, 2015

Allahabad High Court
Dr. Mohd. Rizwan Khan And Another vs State Of U.P. Thru Secy. And 3 ... on 21 September, 2015
Bench: Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 31807 of 2015
 

 
Petitioner :- Dr. Mohd. Rizwan Khan And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Akhil Kumar Shukla
 
Counsel for Respondent :- Govt.Advocate,Ateeq Ahmad Khan,Mohd.Saleem Khan
 

 
Hon'ble Vipin Sinha,J.

Learned counsel for the petitioners prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 21.9.2015

Ishan

 

 

 
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