Citation : 2015 Latest Caselaw 2500 ALL
Judgement Date : 21 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL APPEAL No. - 3188 of 2015 Appellant :- Ram Ladaite Respondent :- State Of U.P. Counsel for Appellant :- Sameer Jain Counsel for Respondent :- Govt.Advocate Hon'ble Vipin Sinha,J.
Counter affidavit filed on behalf of the State today is taken on record.
List in the next cause list.
Order Date :- 21.9.2015
Ishan
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