State Of U.P. vs Lakshaman Alias Bangali Alias ...
2015 Latest Caselaw 2499 ALL

Citation : 2015 Latest Caselaw 2499 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

State Of U.P. vs Lakshaman Alias Bangali Alias ... on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- GOVERNMENT APPEAL No. - 464 of 1991
 

 
Appellant :- State Of U.P.
 
Respondent :- Lakshaman Alias Bangali Alias Photo And Others
 
Counsel for Appellant :- A.G.A.
 

 
Hon'ble Vipin Sinha,J.

On the request of the learned A.G.A., list this matter in the week commencing 2.11.2015.

Order Date :- 21.9.2015

Ishan

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