State Of U.P. vs Raje And Another
2015 Latest Caselaw 2498 ALL

Citation : 2015 Latest Caselaw 2498 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

State Of U.P. vs Raje And Another on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- GOVERNMENT APPEAL No. - 3202 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Raje And Another
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

Shri Neeraj Singh has filed his appearance on behalf of the accused-respondent Raje and Sanjay, the same is taken on record.

In compliance of the order of this Court dated 10.8.2015, accused-respondents have been surrendered before the court concerned and have been released on bail. However, they are not present the Court today in compliance of the order of this Court dated 10.8.2015.

List on 4.11.2015, showing the name of Shri Neeraj Singh as counsel for the respondent. On the next date, accused-respondents shall be personally present before this Court.

Order Date :- 21.9.2015

Ishan

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