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Rishi Tiwari And Another vs State Of U.P.Through Its ...
2015 Latest Caselaw 2497 ALL

Citation : 2015 Latest Caselaw 2497 ALL
Judgement Date : 21 September, 2015

Allahabad High Court
Rishi Tiwari And Another vs State Of U.P.Through Its ... on 21 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5803 of 2010
 

 
Petitioner :- Rishi Tiwari And Another
 
Respondent :- State Of U.P.Through Its Secy.Dept.Of Secondary Edu.Lucknow
 
Counsel for Petitioner :- Ranjeet Singh
 
Counsel for Respondent :- C.S.C.,B.K. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List on 1.10.2015. District Inspector of Schools, Lucknow, shall appear in person on the date fixed. 

Order Date :- 21.9.2015

MH/-

 

 

 
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