Richa Mishra [U/A-227] vs State Of U.P. Thru ...
2015 Latest Caselaw 2496 ALL

Citation : 2015 Latest Caselaw 2496 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Richa Mishra [U/A-227] vs State Of U.P. Thru ... on 21 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 4854 of 2015
 

 
Petitioner :- Richa Mishra [U/A-227]
 
Respondent :- State Of U.P. Thru Secy.(Judicial)Civil Sectt.Lko. & Others
 
Counsel for Petitioner :- Pramod Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List on 1.10.2015. Petitioner shall appear on the date fixed as directed earlier.

Order Date :- 21.9.2015

MH/-

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