Citation : 2015 Latest Caselaw 2493 ALL
Judgement Date : 21 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7220 of 2010 Petitioner :- Sunil Kumar Seth Respondent :- State Of U.P. Through The Secy.P.W.D. Lucknow And Others Counsel for Petitioner :- Anurag Srivastava,Anjani Nath Khare Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List on 1.10.2015.
Relevant record shall be produced on that date as directed earlier.
Order Date :- 21.9.2015
MH/-
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