Kailash Chandra vs State Of U.P. And Another
2015 Latest Caselaw 2491 ALL

Citation : 2015 Latest Caselaw 2491 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Kailash Chandra vs State Of U.P. And Another on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 29 of 2015
 

 
Applicant :- Kailash Chandra
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- T.K. Tripathi,Alok Kumar Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Vipin Sinha,J.

Shri Vijay Prakash has filed his appearance on behalf of the Opposite Party No. 2, the same is taken on record.

List in the week commencing 2.11.2015, showing the name of Sri Vijay Prakash as counsel for the Opposite Party no. 2.

In the meantime, counter affidavit, if any, may be filed.

Order Date :- 21.9.2015

Ishan

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