Suraj vs State Of U.P.
2015 Latest Caselaw 2487 ALL

Citation : 2015 Latest Caselaw 2487 ALL
Judgement Date : 21 September, 2015

Allahabad High Court

Suraj vs State Of U.P. on 21 September, 2015

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 5728 of 2009
 

 
Appellant :- Suraj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Singh Khokher,Daya Ram Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Passed over on account of illness of Sri Daya Ram Yadav, learned counsel for the appellant.

List in the next cause list.

Order Date :- 21.9.2015

Ishan

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