Smt. Kamini @ Sona Devi & Ors. vs Narendra Singh, S.D.M., Gonda ...
2015 Latest Caselaw 2471 ALL

Citation : 2015 Latest Caselaw 2471 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Smt. Kamini @ Sona Devi & Ors. vs Narendra Singh, S.D.M., Gonda ... on 18 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1640 of 2015
 

 
Applicant :- Smt. Kamini @ Sona Devi & Ors.
 
Opposite Party :- Narendra Singh, S.D.M., Gonda Sadar Distt. Gonda & Another
 
Counsel for Applicant :- R.K. Saini
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

An affidavit of compliance has been filed by Sub Divisonal Magistrate, Sadar, District Gonda.

Petitioner may filed objections, if any, within a week.

List this case on 29.9.2015 alongwith service report in respect of opposite party no.2.

Order Date :- 18.9.2015

MH/-

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