Ajay Kumar Patel vs State Of U.P.
2015 Latest Caselaw 2469 ALL

Citation : 2015 Latest Caselaw 2469 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Ajay Kumar Patel vs State Of U.P. on 18 September, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17406 of 2015
 

 
Applicant :- Ajay Kumar Patel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pushkar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is the third bail application filed by the applicant for being enlarged on bail.

Since with the change of roster now I am sitting in Division Bench, this bail application is released.

List this bail application before the appropriate Court.

The case shall not be treated as tied up or part heard to this Bench.

Order Date :- 18.9.2015

M/A.

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