Sandeep @ Shivraj vs State Of U.P.
2015 Latest Caselaw 2468 ALL

Citation : 2015 Latest Caselaw 2468 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Sandeep @ Shivraj vs State Of U.P. on 18 September, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12003 of 2015
 

 
Applicant :- Sandeep @ Shivraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.N. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is the second bail application filed by the applicant for being enlarged on bail.

The case is adjourned on the prayer of learned counsel for the applicant.

Since with the change of roster now I am sitting in Division Bench, this bail application is released.

List this bail application before the appropriate Court.

This case shall not be treated as tied up or part heard to this Bench.

Order Date :- 18.9.2015

M/A.

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