Jitendra vs State Of U.P. & 2 Others
2015 Latest Caselaw 2463 ALL

Citation : 2015 Latest Caselaw 2463 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Jitendra vs State Of U.P. & 2 Others on 18 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53777 of 2015
 

 
Petitioner :- Jitendra
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ashok Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Heard learned counsel for the parties.

The learned Standing Counsel states that the delimitation/constitution of new Gram Panchayats in terms of Government Order dated 14.8.2014 has already been published in the official gazette.

No case is made out to interfere in this regard at this stage.

The writ petition is accordingly dismissed.

Order Date :- 18.9.2015

Ashish Pd.

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