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Chotey Singh Chauhan vs State Of U.P. & 4 Others
2015 Latest Caselaw 2456 ALL

Citation : 2015 Latest Caselaw 2456 ALL
Judgement Date : 18 September, 2015

Allahabad High Court
Chotey Singh Chauhan vs State Of U.P. & 4 Others on 18 September, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53776 of 2015
 

 
Petitioner :- Chotey Singh Chauhan
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Kamlesh Kumar Yadav,Neelesh Kumar,Sobh Nath
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioner states that he wants to withdraw the writ petition.

Accordingly the writ petition is dismissed as withdrawn.

Order Date :- 18.9.2015

Ashish Pd.

 

 

 
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