Dropadi Devi (Gram Pradhan ) And 4 ... vs State Of U.P. And 3 Others
2015 Latest Caselaw 2455 ALL

Citation : 2015 Latest Caselaw 2455 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Dropadi Devi (Gram Pradhan ) And 4 ... vs State Of U.P. And 3 Others on 18 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53625 of 2015
 

 
Petitioner :- Dropadi Devi (Gram Pradhan ) And 4 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ramesh Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioners states that the writ petition has become infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 18.9.2015

Ashish Pd.

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