Jai Bahadur Mishra vs Ramesh Yadav, Distt. Basic Edu. ...
2015 Latest Caselaw 2454 ALL

Citation : 2015 Latest Caselaw 2454 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Jai Bahadur Mishra vs Ramesh Yadav, Distt. Basic Edu. ... on 18 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1641 of 2015
 

 
Applicant :- Jai Bahadur Mishra
 
Opposite Party :- Ramesh Yadav, Distt. Basic Edu. Officer Sultanpur
 
Counsel for Applicant :- Suresh Chandra Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Affidavit of compliance filed by the respondent is taken on record.

Put up on 21.9.2015.

Order Date :- 18.9.2015

MH/-

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