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Baiju [ U/A 227 ] vs District Judge,Ambedkar Nagar ...
2015 Latest Caselaw 2453 ALL

Citation : 2015 Latest Caselaw 2453 ALL
Judgement Date : 18 September, 2015

Allahabad High Court
Baiju [ U/A 227 ] vs District Judge,Ambedkar Nagar ... on 18 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 5320 of 2015
 

 
Petitioner :- Baiju [ U/A 227 ]
 
Respondent :- District Judge,Ambedkar Nagar And Ors.
 
Counsel for Petitioner :- S.P.Tiwari
 
Counsel for Respondent :- Yogesh Singh,Hari Om Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Pursuant to the order of this Court dated 11.9.2015, petitioner and private respondents nos. 3 to 6 are present. Petitioner and private respondents  no. 3,5,6 and 7 were inclined for referring the matter for mediation by the Mediator of the Court.

Sri Hari Om Singh, Advocate who has put in appearance on behalf of the aforesaid respondents showed some difficulties and as such, this court refrain itself from referring the matter for mediation.

Issue notice to opposite party no.7 returnable at an early date.

Interim order dated 11.9.2015 is extended till the next date of listing.

Order Date :- 18.9.2015

MH/-

 

 

 
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