Tribhuwan Narayan Singh And ... vs State Of U.P.
2015 Latest Caselaw 2452 ALL

Citation : 2015 Latest Caselaw 2452 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Tribhuwan Narayan Singh And ... vs State Of U.P. on 18 September, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9728 of 2015
 

 
Applicant :- Tribhuwan Narayan Singh And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Niraj Tiwari,Rohit Tiwari,S.K. Tyagi,Satish Trivedi
 
Counsel for Opposite Party :- Govt. Advocate,Rajiv Lochan Shukla
 

 
Hon'ble Bala Krishna Narayana,J.

Case called out. None appears on behalf of applicant to press the bail application.

This is the second bail application filed by the applicant for being enlarged on bail.

Since with the change of roster now I am sitting in Division Bench, this bail application is released.

List this bail application before the appropriate Court.

This case shall not be treated as tied up or part heard to this Bench.

Order Date :- 18.9.2015

M/A.

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