Hemlata Yadav vs S.T. Hussain, Distt. Basic Edu. ...
2015 Latest Caselaw 2451 ALL

Citation : 2015 Latest Caselaw 2451 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Hemlata Yadav vs S.T. Hussain, Distt. Basic Edu. ... on 18 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1635 of 2015
 

 
Applicant :- Hemlata Yadav
 
Opposite Party :- S.T. Hussain, Distt. Basic Edu. Officer, Pratapgarh/Secy.
 
Counsel for Applicant :- Om Prakash Mani Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List this case on 28.9.2015 alongwith service report with regard to service of summon on the respondent.

Standing Counsel shall inform about today's order to the District Basic Education Officer, Pratapgarh.

Order Date :- 18.9.2015

MH/-

Download the LatestLaws.com Mobile App