Chaman Singh vs State Of U.P.
2015 Latest Caselaw 2447 ALL

Citation : 2015 Latest Caselaw 2447 ALL
Judgement Date : 18 September, 2015

Allahabad High Court

Chaman Singh vs State Of U.P. on 18 September, 2015

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4243 of 2015
 

 
Applicant :- Chaman Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kumar Bhaskar,Jitendra Kumar Tripathi,Pawan Singh Pundir,Rajeev Lochan Shukla,Satish Kumar Tiwari,Swetashwa Agarwal
 
Counsel for Opposite Party :- Govt. Advocate,Samit Gopal
 

 
Hon'ble Bala Krishna Narayana,J.

Supplementary affidavit filed today is taken on record.

Learned A.G.A. prays for and is allowed ten days time to seek instructions with regard to the averments made in the supplementary affidavit.

List on 09.10.2015.

Order Date :- 18.9.2015

M/A.

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