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Mohd. Laik [U/A 227] vs Collector / Ziladhikari ...
2015 Latest Caselaw 2433 ALL

Citation : 2015 Latest Caselaw 2433 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Mohd. Laik [U/A 227] vs Collector / Ziladhikari ... on 17 September, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 2994 of 2015
 

 
Petitioner :- Mohd. Laik [U/A 227]
 
Respondent :- Collector / Ziladhikari Barabanki & 7 Others
 
Counsel for Petitioner :- Shashi Dhar Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out.Counsel for the petitioner is not present.

List in the next month before the appropriate court.

Order Date :- 17.9.2015

MH/-

 

 

 
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