Smt. Vineeta Rathaur vs Dharmendra K. Rathaur
2015 Latest Caselaw 2427 ALL

Citation : 2015 Latest Caselaw 2427 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Vineeta Rathaur vs Dharmendra K. Rathaur on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 324 of 2003
 

 
Appellant :- Smt. Vineeta Rathaur
 
Respondent :- Dharmendra K. Rathaur
 
Counsel for Appellant :- Ashok Mehta
 
Counsel for Respondent :- Maneesh Singh,R.P.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. As prayed, list in the next cause list.

Order Date :- 17.9.2015

Ishan

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