Smt. Jyotsana Sinha vs Shri Vinay Singh
2015 Latest Caselaw 2426 ALL

Citation : 2015 Latest Caselaw 2426 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Jyotsana Sinha vs Shri Vinay Singh on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 1254 of 2004
 

 
Appellant :- Smt. Jyotsana Sinha
 
Respondent :- Shri Vinay Singh
 
Counsel for Appellant :- Ajay Kumar Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 17.9.2015

Ishan

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