Shri Mohar Singh vs Shankar Singh & Others
2015 Latest Caselaw 2425 ALL

Citation : 2015 Latest Caselaw 2425 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Shri Mohar Singh vs Shankar Singh & Others on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2502 of 2005
 

 
Appellant :- Shri Mohar Singh
 
Respondent :- Shankar Singh & Others
 
Counsel for Appellant :- Shailendra Kumar Johri
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 17.9.2015

Ishan

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