United Insurance Co. Ltd. vs Smt. Saroj & Others
2015 Latest Caselaw 2424 ALL

Citation : 2015 Latest Caselaw 2424 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

United Insurance Co. Ltd. vs Smt. Saroj & Others on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 66 of 2006
 

 
Appellant :- United Insurance Co. Ltd.
 
Respondent :- Smt. Saroj & Others
 
Counsel for Appellant :- Amaresh Sinha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Amaresh Sinha, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015

Ishan

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