Vikas Sharma @ Bunty & Another vs National Insurance Co. Ltd. & Anr.
2015 Latest Caselaw 2423 ALL

Citation : 2015 Latest Caselaw 2423 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Vikas Sharma @ Bunty & Another vs National Insurance Co. Ltd. & Anr. on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1289 of 2005
 

 
Appellant :- Vikas Sharma @ Bunty & Another
 
Respondent :- National Insurance Co. Ltd. & Anr.
 
Counsel for Appellant :- Arvind Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Arvind Agarwal, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015

Ishan

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