Ashwani Kumar Bakshi vs Smt. Manju Bakshi
2015 Latest Caselaw 2422 ALL

Citation : 2015 Latest Caselaw 2422 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Ashwani Kumar Bakshi vs Smt. Manju Bakshi on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 20 of 2000
 

 
Appellant :- Ashwani Kumar Bakshi
 
Respondent :- Smt. Manju Bakshi
 
Counsel for Appellant :- Prakash Padia,Prakash Gupta,R.G. Padia
 
Counsel for Respondent :- S.C.Dwivedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Prakash Padia, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015

Ishan

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