Tulsi Ram vs The New India Assurance Co. Ltd. & ...
2015 Latest Caselaw 2420 ALL

Citation : 2015 Latest Caselaw 2420 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Tulsi Ram vs The New India Assurance Co. Ltd. & ... on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3393 of 2006
 

 
Appellant :- Tulsi Ram
 
Respondent :- The New India Assurance Co. Ltd. & Anr.
 
Counsel for Appellant :- Mohd. Naushad Siddiqui
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call for the record of the Court below.

5. Steps be taken within a week.

Order Date :- 17.9.2015

Ishan

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