Smt. Asha Devi vs Pankaj
2015 Latest Caselaw 2419 ALL

Citation : 2015 Latest Caselaw 2419 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Asha Devi vs Pankaj on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 1074 of 2003
 

 
Appellant :- Smt. Asha Devi
 
Respondent :- Pankaj
 
Counsel for Appellant :- Brijesh Chandra Naik
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Sri Brijesh Chandra Naik, learned counsel for the appellant states that he has no instructions in the matter.No other counsel has appeared on behalf of appellant though the case is called in revised.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 17.9.2015

Ishan

Download the LatestLaws.com Mobile App