Teeka Ram And Others vs State Of U.P.And Others
2015 Latest Caselaw 2414 ALL

Citation : 2015 Latest Caselaw 2414 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Teeka Ram And Others vs State Of U.P.And Others on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 63 of 2014
 

 
Appellant :- Teeka Ram And Others
 
Respondent :- State Of U.P.And Others
 
Counsel for Appellant :- Y.D.Sharma,Abhay Raj Yadav,D.S. Shukla
 
Counsel for Respondent :- S.C.,B.B.Jauhari,J.P. Gupta
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. List this appeal along with FA/202/2014, FA/784/2012, FA/124/2014, FA/36/2015, FA/238/2012, FA/37/2015, FA/64/2014, FA/121/2014, FA/122/2014, FA(D)/126/2014, FA/63/2014, FA/246/2011, FA/170/2014, FA/62/2014, FA/170/2014, FA(D)/120/2010, FA(D)/109/2015, positively on 16.10.2015. Earlier also an order was passed on 2.7.2015 directing listing of several appeals along with this appeal but, the said appeal order has not been complied.

2. Registry shall supply the name of the Officer(s) who is/are not complying the direction so that appropriate action may be taken against erring official(s).

Order Date :- 17.9.2015

Ishan