Ramapati Yadav vs Ram Dayal
2015 Latest Caselaw 2413 ALL

Citation : 2015 Latest Caselaw 2413 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Ramapati Yadav vs Ram Dayal on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 433 of 2003
 

 
Appellant :- Ramapati Yadav
 
Respondent :- Ram Dayal
 
Counsel for Appellant :- Nagendra Nath Mishra,Satendra Narayan Singh,Vivek Verma
 
Counsel for Respondent :- R.S. Dubey,A.P. Tewari,P.K.Kashyap,S.S. Tripathi,S.S.Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. As requested by Shri R.K. Dubey, learned counsel for the respondent, the case is passed over for the day.

Order Date :- 17.9.2015

Ishan

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