Devraj vs Shakeel Ahamad & Another
2015 Latest Caselaw 2411 ALL

Citation : 2015 Latest Caselaw 2411 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Devraj vs Shakeel Ahamad & Another on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2630 of 2005
 

 
Appellant :- Devraj
 
Respondent :- Shakeel Ahamad & Another
 
Counsel for Appellant :- Onkar Nath
 
Counsel for Respondent :- Swarantra Kumar,Ajay Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 17.9.2015

Ishan

Download the LatestLaws.com Mobile App