Smt. Preetam Devi And Others vs U.P.S.R.T.C. And Others
2015 Latest Caselaw 2410 ALL

Citation : 2015 Latest Caselaw 2410 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Preetam Devi And Others vs U.P.S.R.T.C. And Others on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3672 of 2006
 

 
Appellant :- Smt. Preetam Devi And Others
 
Respondent :- U.P.S.R.T.C. And Others
 
Counsel for Appellant :- Ashok Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Ashok Kumar Srivastava, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015

Ishan

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