Padma Rani vs Ram Gopal
2015 Latest Caselaw 2408 ALL

Citation : 2015 Latest Caselaw 2408 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Padma Rani vs Ram Gopal on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 866 of 1999
 

 
Appellant :- Padma Rani
 
Respondent :- Ram Gopal
 
Counsel for Appellant :- R.K. Chaubey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. After receiving record of Court below it was notified under Chapter XIII Rule 5 of Allahabad High Court Rules, 1952 (hereinafter referred to as the "Rules, 1952") on 31.03.2000. More than one and half decade has passed but the parties have not filed paper book.

2. Since paper book has not been filed, the appeal is accordingly dismissed under Chapter XIII Rule 3 proviso of Rules, 1952.

Order Date :- 17.9.2015

Ishan

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