Smt. Archana Tewari vs Shri Dharmendra Tewari
2015 Latest Caselaw 2407 ALL

Citation : 2015 Latest Caselaw 2407 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Archana Tewari vs Shri Dharmendra Tewari on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 365 of 2003
 

 
Appellant :- Smt. Archana Tewari
 
Respondent :- Shri Dharmendra Tewari
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- A.K. Rai,C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Saurabh Srivastava, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015

Ishan

Download the LatestLaws.com Mobile App