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Mohd. Salim vs State Of U.P. & Others
2015 Latest Caselaw 2405 ALL

Citation : 2015 Latest Caselaw 2405 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Mohd. Salim vs State Of U.P. & Others on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2520 of 2006
 

 
Appellant :- Mohd. Salim
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- T.A. Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 17.9.2015

Ishan

 

 

 
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