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Smt. Videsh Kumari vs Yashvir Singh
2015 Latest Caselaw 2404 ALL

Citation : 2015 Latest Caselaw 2404 ALL
Judgement Date : 17 September, 2015

Allahabad High Court
Smt. Videsh Kumari vs Yashvir Singh on 17 September, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 480 of 2002
 

 
Appellant :- Smt. Videsh Kumari
 
Respondent :- Yashvir Singh
 
Counsel for Appellant :- Shashi Kant Gupta,Rahul Kakran,S.K. Shukla
 
Counsel for Respondent :- A.N.Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

4. Sri A.N. Tripathi Advocate, is present for respondents.

Order Date :- 17.9.2015

Ishan

 

 

 
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