Citation : 2015 Latest Caselaw 2401 ALL
Judgement Date : 17 September, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2497 of 2005 Appellant :- Smt. Kalawati Respondent :- Anil Kumar Singh & Another Counsel for Appellant :- N.C. Gupta,Anil Kumar Pathak Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date.
4. Call for the record of the Court below.
5. Steps be taken within a week.
Order Date :- 17.9.2015
Ishan
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!