Power Grid Corportation Of India ... vs Smt. Padmarani & Another
2015 Latest Caselaw 2395 ALL

Citation : 2015 Latest Caselaw 2395 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Power Grid Corportation Of India ... vs Smt. Padmarani & Another on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 23 of 2006
 

 
Appellant :- Power Grid Corportation Of India Limited & Others
 
Respondent :- Smt. Padmarani & Another
 
Counsel for Appellant :- Neeraj Tiwari,Shashi Nandan
 
Counsel for Respondent :- B.N. Singh,H.N. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard Sri J. Nagar Senior Counsel Assisted by Sri Niraj Tiwari.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call for the record of the Court below.

5. Steps be taken within a week.

6. Stay already until further order.

Order Date :- 17.9.2015

Ishan

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