United India Insurance Company ... vs Smt. Mithlesh & Kusum Lata @ ...
2015 Latest Caselaw 2390 ALL

Citation : 2015 Latest Caselaw 2390 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

United India Insurance Company ... vs Smt. Mithlesh & Kusum Lata @ ... on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 568 of 2006
 

 
Appellant :- United India Insurance Company Ltd.
 
Respondent :- Smt. Mithlesh & Kusum Lata @ Kanchan & Another
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- R.P.S. Chauhan,P.K. Shukla,Sanjay Dwivedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Passed over on account of illness of Sri Saurabh Srivastava, learned counsel for the appellant.

2. List in the next cause list.

Order Date :- 17.9.2015

Ishan

Download the LatestLaws.com Mobile App