Tausiful Hasan vs State Of U.P. And 6 Others
2015 Latest Caselaw 2388 ALL

Citation : 2015 Latest Caselaw 2388 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Tausiful Hasan vs State Of U.P. And 6 Others on 17 September, 2015

Bench: V.K. Shukla, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 20966 of 2015
 

 
Petitioner :- Tausiful Hasan
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Faizan Ahmad,S.F.A.Naqvi
 
Counsel for Respondent :- Govt. Advocate,Anil Kumar Pathak
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Arvind Kumar Mishra-I,J.

Put up this matter on 29.09.2015 in computer list in order to enable Sri A.K. Sand, learned AGA to obtain instructions as to under what circumstances, authority in question has been exercised by Director General, Crime Branch U.P. at Lucknow. Affidavit of the person who has proceeded to pass the impugned order should be filed before this Court justifying his action.

Order Date :- 17.9.2015

rkg

Download the LatestLaws.com Mobile App