Dinesh Pratap Singh And Another. vs Dr.B.B.Singh & 4 Ors.
2015 Latest Caselaw 2387 ALL

Citation : 2015 Latest Caselaw 2387 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Dinesh Pratap Singh And Another. vs Dr.B.B.Singh & 4 Ors. on 17 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1278 of 2004
 

 
Applicant :- Dinesh Pratap Singh And Another.
 
Opposite Party :- Dr.B.B.Singh & 4 Ors.
 
Counsel for Applicant :- D.N.Tripathi
 
Counsel for Opposite Party :- N.K. Seth
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List before the appropriate court in the next month.

Order Date :- 17.9.2015

MH/-

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