Rampal Singh vs Sri Deepak Singhal. Principal ...
2015 Latest Caselaw 2386 ALL

Citation : 2015 Latest Caselaw 2386 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Rampal Singh vs Sri Deepak Singhal. Principal ... on 17 September, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 1165 of 2012
 

 
Applicant :- Rampal Singh
 
Opposite Party :- Sri Deepak Singhal. Principal Secy., Irrigation Deptt & Ors.
 
Counsel for Applicant :- Rakesh Kumar Srivastava,Smt.Seema Srivastava
 
Counsel for Opposite Party :- S K Yadav Warsi,C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As per office report, petitioner has not made necessary impleadment in respect of opposite party no.6 in the body of the petition. Learned Counsel for the petitioner is permitted to make necessary impleadment during the course of the day.

Office to take steps.

List in the next month.

Order Date :- 17.9.2015

MH/-

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