Smt. Indrawati & Tohers vs Jagdish Singh & Others
2015 Latest Caselaw 2379 ALL

Citation : 2015 Latest Caselaw 2379 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Indrawati & Tohers vs Jagdish Singh & Others on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1441 of 2007
 

 
Appellant :- Smt. Indrawati & Tohers
 
Respondent :- Jagdish Singh & Others
 
Counsel for Appellant :- B.P. Verma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date.

4. Call for the record of the Court below.

5. Steps be taken within a week.

Order Date :- 17.9.2015

Ishan

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