National Insurance Co. Ltd. vs Smt. Chandrawati & Others
2015 Latest Caselaw 2377 ALL

Citation : 2015 Latest Caselaw 2377 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Chandrawati & Others on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 115 of 2006
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Chandrawati & Others
 
Counsel for Appellant :- Anand Kumar Sinha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1.Despite the order dated 16.1.2006.

2. Steps have not been taken.

3. Steps be taken within three days and no more, list thereafter.

Order Date :- 17.9.2015

Ishan

Download the LatestLaws.com Mobile App