Smt. Poonam Sharma vs Oriental Insurance Company Ltd. & ...
2015 Latest Caselaw 2376 ALL

Citation : 2015 Latest Caselaw 2376 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Smt. Poonam Sharma vs Oriental Insurance Company Ltd. & ... on 17 September, 2015

Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2094 of 2007
 

 
Appellant :- Smt. Poonam Sharma
 
Respondent :- Oriental Insurance Company Ltd. & Others
 
Counsel for Appellant :- Sharve Singh,A.L. Jaiswal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

Passed over for the day on account of illness of Sri Sharv Singh, learned counsel for appellant.

Order Date :- 17.9.2015

AKT

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