Farhat Husain vs State Of U.P. And 3 Others
2015 Latest Caselaw 2375 ALL

Citation : 2015 Latest Caselaw 2375 ALL
Judgement Date : 17 September, 2015

Allahabad High Court

Farhat Husain vs State Of U.P. And 3 Others on 17 September, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53581 of 2015
 

 
Petitioner :- Farhat Husain
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjay Kr. Srivastava
 
Counsel for Respondent :- C.S.C.,Bakhteyar Yusuf
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioner states that he does not want to press this writ petition.

The writ petition is dismissed as not pressed.

Order Date :- 17.9.2015

Ashish Pd.

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